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Ramesh Kumar vs Sheetal on 18 November, 2021

Bench: R. Subhash Reddy, Hrishikesh Roy

     ITEM NO.7                Court 12 (Video Conferencing)              SECTION XIV

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    18336/2021

     (Arising out of impugned final judgment and order dated 08-01-2021
     in CMPMO No. 428/2020 passed by the High Court of Himachal Pradesh
     at Shimla)

     RAMESH KUMAR                                                      Petitioner(s)

                                                 VERSUS

     SHEETAL & ORS.                                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.145364/2021-EXEMPTION FROM FILING
     O.T. )

     Date : 18-11-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R. SUBHASH REDDY
                         HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)             Mr.   Sharan Thakur, Adv.
                                   Mr.   Mahesh Thakur, AOR
                                   Mr.   siddharth Thakur, Adv.
                                   Mr.   Biswendra Singh, Adv.
                                   Mr.   Ajay Kanojiya, Adv.
                                   Ms.   Vipasha Singh, Adv.
     For Respondent(s)



                            UPON hearing the counsel the Court made the following
                                            O R D E R

We are not inclined to interfere with the judgment and order passed by the High Court.

The Special Leave Petition is dismissed. Pending applications shall also stand disposed of.

     (RAJNI MUKHI)                                             (DIPTI KHURANA)
     COURT MASTER (SH)                                         COURT MASTER (NSH)