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State of Odisha - Section

Section 6C in The Rules of the High Court of Orissa, 1948

6C. [] [Re-numbered vide C. S. No. 43 (X-8/86 dated 15.12.1986-w.e.f. 15.12.1986).]

[The Assistant concerned on receiving application of supply of photo copy shall, after evaluation, collect from the applicant photo-copy-paper charges at the rate of 50 paise per sheet of paper by way of adhesive stamp in the manner indicated in the proviso to the preceding Rule 6 and indicate the adhesive stamp collected by him for the purpose, separately, on the cost of the application.] [Substituted vide C. S. No. 44 to 46 (X-8/86 dated 15.12.1986).]