Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 295B(2)] [Section 295B] [Entire Act]

State of West Bengal - Subsection

Section 295B(2)(s) in West Bengal Municipal Corporation Act, 2006

(s)any features to be included in building plans under Chapter XI or Chapter XVI of this Act.]