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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(11) in The Bihar and Orissa Excise Act, 1915

(11)[* * *] [Subs-Section (11) was omitted by the Dangerous Drugs Act 2 of 1980, Section 4 and Schedule II.]