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[Cites 0, Cited by 0] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(3) in The Delhi Excise Rules, 2010

(3)If a National or International Conference, exhibition or function is organized by an agency or organization other than the Ministry or Department of the Government, permit in Form P-13 for a temporary bar shall be granted by the Excise Commissioner on such terms and conditions as the Excise Commissioner may deem proper.