Uttarakhand High Court
Lt. Colonel (Retd) Balraj Singh Lamba & ... vs State Of Uttarakhand & Another on 16 January, 2015
Author: V.K. Bist
Bench: V.K. Bist
IA No. 261/15 (Urgency Application) IN CRLR No.201/2013 Hon'ble V.K. Bist, ACJ.
Mr. Amir Malik, Advocate for the revisionist. Mr. H.S. Rawal, A.G.A. with Mr. K.S. Rawal, Brief Holder for the State.
Mr. BS Koranga, Advocate for the complainant. List this revision on 25th February, 2015. Interim order dated 08.07.2014 passed by this Court will continue to operate, till next date of listing.
Urgency application stands disposed of.
(V.K. Bist, ACJ.) 16.01.2015 NCM: