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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(1)(b) in The Maharashtra Medical Practitioners Act, 1961

(b)The Central Provinces and Berar Ayurvedic and Unani Practitioners Act, 1947, in its application to the Vidarbha region of the State;