Delhi High Court - Orders
The Pr. Commissioner Of Income Tax-7 vs Ptc Impex (India) Pvt. Ltd on 22 February, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 828/2018
THE PR. COMMISSIONER OF INCOME TAX-7
..... Appellant
Through : Sh. Ruchir Bhatia, Sr. Standing Counsel
with Sh. Tapendra Sankhla, Advocate.
versus
PTC IMPEX (INDIA) PVT. LTD.
..... Respondent
Through : Sh. Rohit Kumar Gupta and Ms.
Monika Ghai, Advocates.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 22.02.2019 Hon'ble Division Bench did not assemble today. List on 22.07.2019.
BY ORDER DEPUTY REGISTRAR-CUM-
COURT MASTER FEBRUARY 22, 2019/AJK