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Delhi High Court - Orders

The Pr. Commissioner Of Income Tax-7 vs Ptc Impex (India) Pvt. Ltd on 22 February, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~14
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      ITA 828/2018
       THE PR. COMMISSIONER OF INCOME TAX-7
                                                             ..... Appellant
                        Through : Sh. Ruchir Bhatia, Sr. Standing Counsel
                        with Sh. Tapendra Sankhla, Advocate.

                        versus

       PTC IMPEX (INDIA) PVT. LTD.
                                                          ..... Respondent
                        Through : Sh. Rohit Kumar Gupta and Ms.
                        Monika Ghai, Advocates.

       CORAM:
       HON'BLE MR. JUSTICE S. RAVINDRA BHAT
       HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 22.02.2019 Hon'ble Division Bench did not assemble today. List on 22.07.2019.

BY ORDER DEPUTY REGISTRAR-CUM-

COURT MASTER FEBRUARY 22, 2019/AJK