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State of Uttar Pradesh - Section

Section 970 in Rules under the United Provinces Excise Act, 1910

970. Stock taking at close of month.

- On the last working day of every calendar month, after all transactions, for the day are over the Excise Inspector in-charge of the warehouse shall, after verifying the stock of drugs in the warehouse, proceed to close the accounts of the month. The actual stock should consist of the unopened bags and packages standing as unopened in Register I.D. 18 and the quantity remaining in any bag or package from which issues are being made. The Inspector shall verify the stock by comparison of entries opposite the unopened bags and packages in Register I.D. 18 with the entries on the cards attached to the bags or packages.