Supreme Court - Daily Orders
D.K. Sharma vs Bar Council Of Delhi on 20 January, 2025
Author: Surya Kant
Bench: Surya Kant
ITEM NO.47 COURT NO.3 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NOS. 10496-10497/2024
D.K. SHARMA & ORS. APPELLANT(S)
VERSUS
BAR COUNCIL OF DELHI & ORS. RESPONDENT(S)
IA No. 217680/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 265649/2024 - CLARIFICATION/DIRECTION
IA No. 182343/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 265648/2024 - INTERVENTION APPLICATION IA No. 217678/2024 - INTERVENTION/IMPLEADMENT Date : 20-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Appellant(s) :
Mr. Syed Mehdi Imam, AOR Mr. D. K. Sharma, Adv. Mr. Abhinav Sharma, Adv. Mr. Tabrez Ahmad, Adv.
For Respondent(s) :
Mr. Ajay Kumar Agarwal, Adv. Mr. Rajiv Ranjan Dwivedi, AOR Mr. T. Singhdev, Adv.
Mr. Prateek Bhatia, AOR Mr. Tanishq Srivastava, Adv. Ms. Anum Hussain, Adv.
Mr. Mohit Mathur, Sr. Adv. Mr. Jatan Singh, Sr. Adv.
Mr. Sandeep Sharma, Sr. Adv. Mr. Amit Chadha, Sr. Adv.
Mr. Naginder Benipal, Adv. Mr. Inderbir Singh Alag, Sr. Adv.Signature Not Verified
Mr. Shyam Sharma, Adv.Digitally signed by POOJA SHARMA Date: 2025.01.21
Mr. Sanjay Dewan, Sr. Adv. 11:57:31 IST Reason: Ms. Bandana Kaur Grover, Adv.
Mr. Dhan Mohan, Adv.1
Mr. Rajat Manchanda, Adv. Mr. Nishant Aanad, Adv.
Ms. Gayatri Puri, Adv.
Mr. Nitesh Mehra, Adv.
Mr. Sumit Misra, Adv.
Mr. Siddarth Tripathi, Adv. Mr. Harsh Gautam, Adv.
Mr. Shohit Chaudhry, AOR Mr. Sachin Sharma, Adv.
Mr. Dharmendra Basoya, Adv. Mr. Nitin Ahlawat, Adv.
Mr. Jagdeep Vats, Adv.
Mrs. S. S. Rebello, Adv.
Ms. Deepti Arya, Adv.
Ms./Mr. Arzu Paul, Adv.
Ms. Manisha Gupta, Adv.
Mr. Anil Kr. Gulati, Adv.
Ms. Nur Tandon, Adv.
Mr. Abhishek Kumar, Adv.
Mr. Kunal Jindia, Adv.
Mr. Ajay Kumar Agarwal, Adv. Mr. Rajiv Ranjan Dwivedi, Adv. Mr. Gautam Das, AOR Mr. Himanshu Shekhar, AOR Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
Mr. Darshan Chandrakant Siddarkar, Adv. Mr. Dr Ratpal Singh Tanwar, Adv. Mr. Shalini Satyanaryan, Adv. Mr. Maheswaram Yadava Reddy, Adv. Mr. Rajat Sinha Roy, Adv.
Mr. Rajiv Ranjan, Adv.
Mr. Youkteshwari Prasad, Adv. Mr. Prakhar Garg, Adv.
Mr. Mata Prasad Pathak, Adv. Mr. Mukesh Kumar Verma, Adv.
Mr. Ninad Laud, Adv.
Mr. Pankaj Kumar Singh, Adv. Mr. Pawan Kumar Shukla, Adv. Mrs. Vatsala Tripathi, Adv. Mr. Krishna Prakash Dubey, Adv. Mr. Shashank Singh, AOR Mr. Vijay Hansaria, Sr. Adv. Mr. Tarun Rana, Adv.
Mr. Puneet Dhawan, AOR 2 UPON hearing the counsel the Court made the following O R D E R
1. Having heard learned counsel/Senior counsel for the parties, it is directed that the interim directions regarding earmarking the post of Treasurer and some Members in the Executive Committee, exclusive for women candidates in the High Court/District Bar Associations of the NCT of Delhi, shall apply mutatis mutandis to the office-bearers of NGT Bar Association also. The required procedure be followed and the reservation for the women candidates be accordingly provided in the Election of NGT Bar Association as well.
2. It is further directed that the condition of requirement of enrollment with Delhi Bar Council alone shall not apply in the case of NGT Bar Association for the reason that the said Bar Association comprises of the Advocates registered with various Bar Councils throughout the Country.
IA No. 217680/2024 stands disposed of accordingly.
3. List on 03.03.2025.
(POOJA SHARMA) (PREETHI T.C.) COURT MASTER (SH) ASSISTANT REGISTRAR 3