Bombay High Court
Jayshree Anil Satheye vs Security Printing And Minting ... on 19 November, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11579 OF 2015
Jayshree Anil Satheye ....Petitioner
V/S
Security Printing And Minting Corporation Of ....Respondent
India Ltd Through Its Chairman And Ors Mr G.K. Manwani i/by Mr Manwani Ajeet Ashok For Petitioner Mrs Anjali Neel Helekar for R.no.1 To 4 For Respondent CORAM : A.S. OKA & SANDEEP KASHINATH SHINDE, JJ DATE : 19th November, 2018 P.C. :
Place the petition on 03/12/2018 under the caption FRESH ADMISSION. Office to accept the Rejoinder.
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