Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(2) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(2)Such notification shall state that any objections or suggestions which may be received by the Government from any person within a period to be specified therein will be considered by them.