Delhi High Court - Orders
M/S Tdi Infratech Ltd vs M/S Dynamic Universal Ltd. & Ors on 5 July, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 295/2021 & I.A. Nos. 7564-7570/2021
M/S TDI INFRATECH LTD. ..... Plaintiff
Through: Ms. Kanika Agnihotri, Mr. Amer
Vaid and Ms. Yashodhara Gupta,
Advocates.
versus
M/S DYNAMIC UNIVERSAL LTD. & ORS. ..... Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.07.2021 [VIA VIDEO CONFERENCING] At the request of Ms. Kanika Agnihotri, learned counsel for the Plaintiff, list on 6th July, 2021.
SANJEEV NARULA, J JULY 5, 2021 nd