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State of Madhya Pradesh - Section

Section 6 in The M.P. Chechak Tika Adhiniyam, 1968

6. Appointment of superintendents of vaccination and assistant superintendents of vaccination.

(1)The Chief Superintendent of Vaccination, may if he considers it necessary, and shall if so required by the State Government, appoint Superintendents of Vaccination, and such number of Assistant Superintendents of Vaccination to assist the Superintendents tor the purpose of general control over and inspection of all the proceedings of the public vaccinations in such number of circles as the Chief Superintendent may deem fit to keep under the control of the Superintendents.
(2)Each Superintendent and Assistant Superintendent shall perform such duties as may be prescribed by or under this Act, or as may from time to time be required by the Chief Superintendent of Vaccination.