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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(b) in Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959

(b)on the ground that any field bothy interferes or is likely to interfere, with his rights in any manner.