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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(2) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(2)Subject to the provisions of this section, the provisions of the Arbitration Act, 1940 (Central Act 10 of 1940) shall apply and shall be deemed always to have applied to all arbitrations under this Act.