Section 7(5) in The Punjab Ex-servicemen Corporation Act, 1978
(5)The circumstances under which [the Chairman, the Vice-Chairman,] [Substituted 'the Chairman' by Punjab Act No. 11 of 2012, dated 1.8.2012.] the Managing Director and the other directors referred to in clause (e) of sub-section (1) shall be removable during the term of their office shall be such as may be prescribed.
