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[Cites 0, Cited by 0] [Section 252(2)] [Section 252] [Entire Act]

Union of India - Subsection

Section 252(2)(e) in The Coal Mines Regulations, 2017

(e)procedures in place to be followed by workers who remain to perform critical operations before they evacuate, which include-
(i)the selection of only those personnel who have received special training to respond to critical operations and mine emergencies, including mine fires and explosions;
(ii)having procedures in place to ensure the locations that are safe for persons who would not be immediately withdrawn;
(iii)having the personnel equipped with the necessary gas-detection equipments and other equipments or tools necessary to respond to the critical operation at hand;