Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in The Tezpur University Act, 1993 19. The Board of Management. (1)The Board of Management shall be the principal executive body of the University.(2)The constitution of the Board of Management, the term of office of its members and its powers and functions shall be prescribed by the Statutes.
