Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(7)] [Section 123] [Entire Act] State of Rajasthan - Subsection Section 123(7)(g) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008. (g)such other class of persons in the service of the Government as may be prescribed :