Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Karnataka - Subsection Section 97(4) in Karnataka Municipal Corporations Act, 1976 (4)The provisions of sections 154 to 165 shall, as far as may be, apply to any loan raised in pursuance of this section.
