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[Cites 0, Cited by 0] [Section 766] [Entire Act]

Bengal Presidency - Subsection

Section 766(vi) in Police Regulations, Bengal , 1943

(vi)A verification roll in B. P. Form No. 150 shall be issued to ascertain the character and antecedents of the candidates and verified by an officer not below the rank of Inspector (see regulation 750). No clerk shall be appointed if his past history is not above all suspicion.