Section 1955(3)(iii) in Rules under the United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 1955(3)] [Section 1955] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1955(3)(iii) in Rules under the United Provinces Excise Act, 1910

(iii)Municipal areas of Basti, Deoria, Azamgarh and Mirzapur Districts and all places within the distance of two miles from the nearest point of the aforesaid areas.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 1955(3)(iii) in Rules under the United Provinces Excise Act, 1910