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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000

(2)The percentage of increase in the tax once fixed by the panchayat under sub-rule (1) shall not be reduced without prior permission of the Government.