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State of Maharashtra - Section

Section 7 in The Maharashtra Medical Practitioners (Registration) Rules, 1961

7. Certificates of registration and [provisional registration.] [Substituted by G.N. of 7.8.1981.]

- The certificates of registration and [provisional registration.] [Substituted by G.N. of 7.8.1981.] shall be Forms 'D' and 'E' respectively. The certificate of registration shall be printed on white paper and the certificate of [provisional registration.] [Substituted by G.N. of 7.8.1981.] shall be printed on blue paper.