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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(cc) in The Rajasthan Financial Corporation General Regulations, 2002

(cc)to enter into all negotiations and contracts and rescind and very all such contracts and execute and do all such acts, deeds and things in the name and on behalf of the Corporation as may be considered expedient for or on relation to any of the matters aforesaid or otherwise for the business of the Corporation.