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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(6)(b) in The U.P. Harcourt Butler Technical University Act, 2016

(b)to give its views and make its recommendations to the Executive Council either on the initiative of the Executive Committee or on its own initiative on any financial issues affecting the University;