Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Jharkhand - Subsection Section 108(i) in Bihar Education Code, 1961 (i)to sanction the sale of worn-out furniture and apparatus belonging to the offices of the Sub-Inspectors. No articles whose cost price exceeds Rs. 50 should be sold without the sanction of the District Education Officer;
