Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 268(1)] [Section 268] [Entire Act]

State of Kerala - Subsection

Section 268(1)(a) in Kerala Municipality Act, 1994

(a)the tax, if any, due on the vessel or animal sold;