Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(6) in Dr. Abdul Haq Urdu University Act, 2016 (6)enter into, vary, carry out, and cancel contracts on behalf of the University in the exercise of the powers and duties assigned to it by this Act and the Statutes;
