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State of Madhya Pradesh - Section

Section 108 in The M.P. Cinemas (Regulation) Rules, 1972

108. Licensee or his nominee to be present.

- Either the holder of the cinema licence or some person or some one of several persons whom the licensee has nominated as manager or managers and whose name or names have been entered as such in the licence, shall be present at the cinema to which the licence applies during the whole time for which such premises are open to the public.