Supreme Court - Daily Orders
Knowledge Podium Systems Private ... vs S M Professional Services Private ... on 22 July, 2021
Author: Surya Kant
Bench: Surya Kant
ITEM NO.25 Court 13 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3929-3930/2021
KNOWLEDGE PODIUM SYSTEMS PRIVATE LIMITED Petitioner(s)
VERSUS
S M PROFESSIONAL SERVICES PRIVATE LIMITED Respondent(s)
IA No. 64164/2021 - WITHDRAWAL OF CASE / APPLICATION
Date : 22-07-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
[IN CHAMBER]
For Petitioner(s) Mr. Sunil Tilokchandani, Adv.
Ms. Priya Diwadkar, Adv.
Mr. Nagarkatti Kartik Uday, AOR
For Respondent(s) Mr. Vinay Kumar Misra, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing.
Interlocutory Application No. 64164/2021 is allowed.
As prayed for, the Special Leave Petitions are dismissed as withdrawn.
(NEETA SAPRA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.07.23 16:20:23 IST Reason: