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Supreme Court - Daily Orders

Knowledge Podium Systems Private ... vs S M Professional Services Private ... on 22 July, 2021

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.25                    Court 13 (Video Conferencing)                 SECTION XIV

                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     Petition(s) for Special Leave to Appeal (C) No(s). 3929-3930/2021

     KNOWLEDGE PODIUM SYSTEMS PRIVATE LIMITED                                 Petitioner(s)

                                                          VERSUS

     S M PROFESSIONAL SERVICES PRIVATE LIMITED          Respondent(s)
     IA No. 64164/2021 - WITHDRAWAL OF CASE / APPLICATION

     Date : 22-07-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                                               [IN CHAMBER]

     For Petitioner(s)                 Mr. Sunil Tilokchandani, Adv.
                                       Ms. Priya Diwadkar, Adv.
                                       Mr. Nagarkatti Kartik Uday, AOR

     For Respondent(s)                 Mr. Vinay Kumar Misra, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing.

Interlocutory Application No. 64164/2021 is allowed.

As prayed for, the Special Leave Petitions are dismissed as withdrawn.

(NEETA SAPRA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Rajni Mukhi Date: 2021.07.23 16:20:23 IST Reason: