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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(a) in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

(a)[ rupees thirty-two for an area of .4047 hectares for kharif season, [[Clauses (a) to (c) substituted for previous clauses (a) and (b) by W. B. Act 23 of 1976, which were as under :