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State of Madhya Pradesh - Section

Section 1 in The M.P. Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1980

1. Short title, extent and application.

(1)This Act may be called the Madhya Pradesh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1980.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall apply to all non-urban areas in the State of Madhya Pradesh.