Bombay High Court
M/S. C.N. Patil Stone Crusher Thr. ... vs The Assistant Director Of Town Planning ... on 14 February, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 419 OF 2023
M/s. C.n. Patil Stone Crusher Thr. Proprietor ....PETITIONER
Savita C. Patil And Ors
V/S
The Assistant Director Of Town Planning ....RESPONDENT
Kolhapur And Ors WITH WRIT PETITION NO. 424 OF 2023 M/s. Aryan Stone Crusher ....PETITIONER V/S The Asst. Director Of Town Planning , Kolhapur ....RESPONDENT Dist. Kolhapur And Ors WITH WRIT PETITION NO. 420 OF 2023 M/s. Ganesh Stone Crusher Thr. Proprietor ....PETITIONER Sudhir Narayan Aphale And Ors V/S The Assistant Director Of Town Planning ....RESPONDENT Kolhapur And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 14th February, 2023 Page 1/2 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:26:43 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/04/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 14/02/2023 ::: Downloaded on - 16/02/2023 17:26:43 :::