Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Punjab - Subsection Section 22(i) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952 (i)The licensee shall, in addition to these rules, be bound to observe all the rules under the Act applicable to his license.
