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[Cites 0, Cited by 0] [Section 49K(2)] [Section 49K] [Entire Act]

Union of India - Subsection

Section 49K(2)(a) in Conduct of Elections Rules, 1961

(a)refuses to allow his left forefinger to be inspected or marked in accordance with sub-rule (1) or has already such a mark on his left forefinger or does any act with a view to removing the ink mark, or