Section 178(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

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Section 178(1)(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)[ Unit certificate allowance [Inserted by S.R.O. 19(E), dated 23rd October, 1986]

(i)Lower rate-at Rs. 25 per mensem;

(ii)Higher rate-at Rs. 50 per mensem.