Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(iii) in The U.P. Consolidation Lekhpals Service Rules, 1978 (iii)must have obtained the Patwari or Lekhpal school certificate or undergone Lekhpal training at the Training centre for Consolidation Lekhpal; or
