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Rajasthan High Court - Jodhpur

Jugal Kishore Sharma vs Siddharth Mahajan on 13 April, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 374/2019 Jugal Kishore Sharma

----Petitioner Versus Siddharth Mahajan

----Respondent For Petitioner(s) : Mr. Bhakti Singh for Mr. Sushil Solanki For Respondent(s) :

JUSTICE DINESH MEHTA Order 13/04/2023 List this case after a week along the application of substitution said to have been filed by Mr. Solanki.
(DINESH MEHTA),J 61-Arvind/-
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