Rajasthan High Court - Jodhpur
Jugal Kishore Sharma vs Siddharth Mahajan on 13 April, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 374/2019 Jugal Kishore Sharma
----Petitioner Versus Siddharth Mahajan
----Respondent For Petitioner(s) : Mr. Bhakti Singh for Mr. Sushil Solanki For Respondent(s) :
JUSTICE DINESH MEHTA Order 13/04/2023 List this case after a week along the application of substitution said to have been filed by Mr. Solanki.
(DINESH MEHTA),J 61-Arvind/-(Downloaded on 13/04/2023 at 11:47:02 PM)
Powered by TCPDF (www.tcpdf.org)