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State of Tamilnadu - Section

Section 5 in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000

5. Maintenance of list of poramboke.

- The village panchayat shall maintain a list of the porambokes with details of survey numbers, boundaries, extent, the purpose for which each poramboke is used and the trees thereon the use of which is regulated by it under sub-sections (2) and (4) of section 134 of the Act.