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Bombay High Court

Pradeep Lalan Singh And Anr vs State Of Maharashtra And Ors on 31 October, 2023

Author: A. S. Gadkari

Bench: A. S. Gadkari

             V.A. Tikam                               .                      37-WP 3613 of 2023.doc

VAISHALI
ANIL
TIKAM                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
VAISHALI
                                       CRIMINAL APPELLATE JURISDICTION
ANIL TIKAM
Date:
2023.11.02
13:21:56
+0530                                    WRIT PETITION NO. 3613 OF 2023.

             Pradeep Lalan Singh and Anr.                           .. Petitioners
                   vs.
             State of Maharashtra and Ors.                          .. Respondents

             Mr. A.R. Gole for Petitioners
             Ms. Anamika Malhotra, APP for Respondent Nos.1 and 2 - State

                                                  CORAM: A. S. GADKARI AND
                                                         SHYAM C. CHANDAK, JJ.
                                                  DATE    : 31st OCTOBER, 2023.

             P. C.:-

             1)        Issue notice to Respondents, returnable on 22 nd December, 2023.

Learned APP waives notice on behalf of Respondent Nos. 1 and 2.

2) Learned Advocate for the Petitioners is directed to supply spare copies of the Petition in the Registry within a period of two weeks from day, failing with the Petition shall stand dismissed without further to this Court.



             (SHYAM C. CHANDAK, J.)                                          (A. S. GADKARI, J.)




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