Bombay High Court
Pradeep Lalan Singh And Anr vs State Of Maharashtra And Ors on 31 October, 2023
Author: A. S. Gadkari
Bench: A. S. Gadkari
V.A. Tikam . 37-WP 3613 of 2023.doc
VAISHALI
ANIL
TIKAM IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
VAISHALI
CRIMINAL APPELLATE JURISDICTION
ANIL TIKAM
Date:
2023.11.02
13:21:56
+0530 WRIT PETITION NO. 3613 OF 2023.
Pradeep Lalan Singh and Anr. .. Petitioners
vs.
State of Maharashtra and Ors. .. Respondents
Mr. A.R. Gole for Petitioners
Ms. Anamika Malhotra, APP for Respondent Nos.1 and 2 - State
CORAM: A. S. GADKARI AND
SHYAM C. CHANDAK, JJ.
DATE : 31st OCTOBER, 2023.
P. C.:-
1) Issue notice to Respondents, returnable on 22 nd December, 2023.
Learned APP waives notice on behalf of Respondent Nos. 1 and 2.
2) Learned Advocate for the Petitioners is directed to supply spare copies of the Petition in the Registry within a period of two weeks from day, failing with the Petition shall stand dismissed without further to this Court.
(SHYAM C. CHANDAK, J.) (A. S. GADKARI, J.)
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