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State of Tripura - Section

Section 5 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

5. Power to create posts.

- The Board, with the approval of the State Government, may create posts for efficient functioning of the Board. Having regard to the nature of work to be performed by the incumbent of the post, it may be created permanently or on a temporary basis for a specific period.