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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Kerala - Subsection

Section 72(2) in Kerala Factories Rules, 1957

(2)Exemption of certain hoists and lifts. - In pursuance of the provisions of sub-section (4) of section 28 of the Act in respect of any class or description of hoists or lifts specified in the first column of the following Schedule the requirements of Section 28 specified in the second column of the said Schedule and set opposite to that class or description of hoist or lift shall not apply.