Section 2(pa) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016
(pa)[ "offline verification" means the process of verifying the identity of the Aadhaar number holder without authentication, through such offline modes as may be specified by regulations; [Inserted by Act No. 14 of 2019, dated 23.7.2019.]
