Section 2(1)(zb) in The Aircraft (Security) Rules, 2011

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Union of India - Subsection

Section 2(1)(zb) in The Aircraft (Security) Rules, 2011

(zb)"terminal" means the building or group of buildings and includes arrival building where screening of passenger, baggage, cargo and courier bag is done and boarding on Aircraft takes place,

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Union of India - Subsection

Section 2(1)(zb) in The Aircraft (Security) Rules, 2011