Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 617] [Entire Act]

State of Uttar Pradesh - Subsection

Section 617(b) in Rules under the United Provinces Excise Act, 1910

(b)Indian-made rectified spirit may be imported at the reduced rate of duty by persons holding licence in Form F.L. - 2 granted under the Toilet Preparations (Excise Duties) and Medical Rules, 1955.