Section 411(b) in The Mumbai Municipal Corporation Act, 1888
(b)use any place in [Brihan Mumbai] [These words were substituted for the words 'Greater Bombay' by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).] [for the sale or supply] [These words were substituted for the words 'for the sale' by Bombay 64 of 1953, Section 18(1).] of the flesh of any animal [or bird] [These words were inserted by Maharashtra 10 of 1998, Section 197.] intended for human food or any place without [Brihan Mumbai] [These words were substituted for the words 'Greater Bombay' by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).] [for the sale or supply] [These words were substituted for the words 'for the sale' by Bombay 64 of 1953, Section 18(1).] of such flesh for consumption in [Brihan Mumbai] [These words were substituted for the words 'Greater Bombay' by Maharashtra 25 of 1996, (w.e.f. 4.9.1996).].
