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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(b) in Telangana Rights in Land and Pattadar Pass Books Act, 1971

(b)the maintenance of other records, registers, accounts, map and plans to be maintained for the purposes of this Act and the manner and forms in which they shaIl be prepared and maintained;
(bb)[ regulating the manner of preparation, issue, maintenance and renewal of [title deeds and pass books;] [Inserted by Act No. 1 of 1989.]]