Calcutta High Court (Appellete Side)
Pg (Tower Infotech Limited & Anr vs Union Of India on 21 January, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1 09 21.01.2014
W.P.16534(W) of 2013 pg (Tower Infotech Limited & Anr. vs. Union of India & Ors.) Mr. Subir Sanyal Md. Sayeed Khan.....for the petitioners Mr. Prasanta Kumar Dutt Mr. Rupak Ghose Mr. Susanta Kumar Dutt....for the S.E.B.I. Mr. Sakya Sen Mrs. Debjani Roy......for the State Mr. D.C. Kabir .........Special Counsel, State of Tripura Mr. M. Hossain ........for State Government of Tripura Mr. Sanyal is not prepared. List this writ petition in the monthly list of February, 2014.
(DIPANKAR DATTA,J.)